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Himachal Pradesh High Court

Nic Ltd. vs . Ram Kali & Ors. on 1 November, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

NIC Ltd. Vs. Ram Kali & Ors.

CMP No. 12635/2023 in FAO No. 416/2008 .

01.11.2023 Present: Mr. Ishan Sharma, Advocate, for the appellant/non-applicant.

Mr. Dinesh Bhanot, Advocate, for applicant/respondent No. 2.

Learned counsel for applicant/respondent No. of 2 prays for an adjournment.

As rt prayed, list for consideration on 14th December, 2023.

( Sushil Kukreja ) Judge 1st November, 2023 (raman) ::: Downloaded on - 01/11/2023 20:36:28 :::CIS