Himachal Pradesh High Court
Nic Ltd. vs . Ram Kali & Ors. on 1 November, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
CMP No. 12635/2023 in FAO No. 416/2008 .
01.11.2023 Present: Mr. Ishan Sharma, Advocate, for the appellant/non-applicant.
Mr. Dinesh Bhanot, Advocate, for applicant/respondent No. 2.
Learned counsel for applicant/respondent No. of 2 prays for an adjournment.
As rt prayed, list for consideration on 14th December, 2023.
( Sushil Kukreja ) Judge 1st November, 2023 (raman) ::: Downloaded on - 01/11/2023 20:36:28 :::CIS