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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Andhra Pradesh - Subsection

Section 23(2) in The Andhra Pradesh State Agricultural Council Act, 2020

(2)A committee, if any, constituted under section 15 for this purpose shall, from time to time, report to the Council on the efficacy of the regulation and may recommend to the Council such amendments thereof as it may think fit.CHAPTER-III ANDHRA PRADESH STATE AGRICULTURAL/HORTICULTURAL PRACTITIONERS REGISTER