Section 13 in The Gujarat Public Conveyances Act, 1920
13. Driver's badges.
(1)When granting a licence to a driver the Commissioner of Police shall provide him with a metal badge bearing the number of the licence.(2)Every driver who has received such badge shall wear the same on a conspicuous part of his dress at all times when pursuing his occupation as driver.(3)No driver who has received such badge shall permit any other person to wear the same:Provided that any person other than the driver to whom a badge has been given by the Commissioner of Police who shall wear such badge shall be presumed, until the contrary is proved to wear it with such driver's permission.
