Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 13] [Entire Act] State of Gujarat - Subsection Section 13(1) in The Gujarat Public Conveyances Act, 1920 (1)When granting a licence to a driver the Commissioner of Police shall provide him with a metal badge bearing the number of the licence.
