Section 2 in Lucknow Industrial Development Areas (Composition of Offences) Regulation, 2017
2. Definition.
- In these regulations unless the context otherwise requires,-(a)"Act" means the Uttar Pradesh Industrial Area Development Act, 1976;(b)"Authority" means Lucknow Industrial Development Authority;(c)"Board" means the Lucknow Industrial Development Authority Board:(d)"Schedule" means the schedule appended to these regulations.
