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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Himachal Pradesh - Subsection

Section 13(2)(f) in Himachal Pradesh Electricity Regulatory Commission (Terms and Conditions for Determination of Hydro Generation Tariff) Regulations, 2011

(f)any liability for works admitted by the Commission after the Cut-off Date to the extent of discharge of such liabilities by actual payments;