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Union of India - Section

Section 76 in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989

76. Border Security Force Flags

.-The Border Security Force Flags shall be flown at:-
(a)the Frontier Head Quarters;
(b)the Head Quarters of Senior Deputy Inspector-General;
(c)the Training Institutions;
(d)the Unit Quarter Guards;
(e)the occasion of Inter-Frontier-Games/Athletic Meets or any other Sports Occasion. The Frontier Flags will be flown at the time of Frontier Sports function.