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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 12(2)(b) in Srinagar and Jammu Cluster Universities Act, 2016

(b)a third person not connected with the Cluster University or any College of that Cluster University to be nominated by the Chancellor, who shall also be the Chairman of the Committee.