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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Uttar Pradesh - Subsection

Section 76(2) in Uttar Pradesh State Universities Act, 1973

(2)Notwithstanding any such repeal, anything done or any action taken under the said Ordinance shall, subject to the provisions of sub-section (3) of Section 72, be deemed to have been done or taken under this Act as if this Act had commenced on the 18th day of June, 1973.[The Schedule] [Substituted by Uttar Pradesh Act No. 6 of 2009. Prior to substitution, it stood as under:](See Section 5)
SI. No. Name of the University Areas within which the University shall exercise jurisdiction
1. The University of Lucknow Lucknow District
2. [ [Substituted by Uttar Pradesh Act No. 6 of 2019, dated 2.8.2019.] Chaudhary Charan Singh University, Meerut(i) Until the establishment of the Saharanpur State University, Saharanpur(ii) Upon the establishment of the Saharanpur State University, Saharanpur Districts of Bhaghpat, Bulandshahr, Gautam Buddha Nagar, Ghaziabad, Hapur, Meerut, Muzaffar Nagar, Saharanpur and Shamli.Districts of Bhaghpat, Bulandshahr, Gautam Buddha Nagar, Ghaziabad, Hapur and Meerut.]
3. [ [Substituted by Uttar Pradesh Act No. 11 of 2019, dated 5.8.2019.] Chhatrapati Shahu Ji Maharaj University, Kanpur Districts of Auraiya, Etawah, Farrukhabad, Hardoi, Kannauj, Kanpur Dehat, Kanpur Nagar, Lakhimpur Kheri, Sitapur, Rae Bareli and Unnao]
4. Deen Dayal Upadhyaya Gorakhpur University, Gorakhpur Districts of Basti, Deoria, Gorakhpur, Kushi Nagar, Maharajganj, Sant Kabir Nagar and Siddharth Nagar
5. [ [Substituted by U.P. Act 20 of 2019.] Doctor Bhim Rao Ambedkar University, Agra- Districts of Agra, Aligarh, Etah, Firozabad, Hathras, Kansiram Nagar, Mainpuri and Mathura
  (i) Until the establishment of Raja Mahendra Pratap Singh State University, Aligarh Districts of Agra, Aligarh, Etah, Firozabad, Hathras, Kasganj, Mainpuri and Mathura
  (ii) Upon the establishment of Raja Mahendra Pratap Singh State University, Aligarh Districts of Agra, Firozabad, Mainpuri and Mathu]
6. [ [Substituted by Uttar Pradesh Act No. 11 of 2019, dated 5.8.2019.] Doctor Ram Manohar Lohia Avadh University, Ayodhya Districts of Ambedkar Nagar, Amethi, Ayodhya Bahraich, Bara Banki, Gonda, and Sultanpur]
7. Mahatma Jyotiba Phule Rohil Khand University, Bareilly Districts of Budaun, Bareilly, Bijnor, Jyotiba Phule Nagar, Moradabad, Pilibhit, Rampur and Shahjahanpur
8. The University of Bundelkhand Jhansi Districts of Banda, Chitrakut, Hamirpur, Jalaun, Jhansi, Lalitpur and Mahoba
9. [ [Substituted by Uttar Pradesh Act No. 6 of 2019, dated 2.8.2019.] Vir Bahadur Singh Purvanchal University, Jaunpur(i) Until the establishment of the Azamgarh State University, Azamgarh(ii) Upon the establishment of the Azamgarh State University, Azamgarh (i) Districts of Azamgarh, Ghazipur, Jaunpur and Mau.(ii) Districts of Ghazipur and Jaunpur.]
10. Mahatma Gandhi Kashi Vidyapith, Varanasi Districts of Chandauli, Mirzapur, Sant Ravidas Nagar, Sonbhadra, Varanasi and Ballia
11. [] [Inserted by Uttar Pradesh Act No. 11 of 2010 (w.e.f. 01.10.2009).] The[Manyavar Shri Kanshi Ram Ji] [Substituted by Uttar Pradesh Act No. 6 of 2011.]Urdu, Arabi Pharsi University at Lucknow [Whole of Uttar Pradesh in respect of education and research in Urdu, Arabic and Persian] [[Removal of difficulties - (1) The State Government may, for the purpose of removing any difficulty in relation to the Urdu, Arabi, Pharsi University, by order published in the Gazette, direct that the provisions of principal Act shall during such period, as may be specified in the order, have effect subject to such adaptations, whether by way of modification, addition or omission as it may deem to be necessary or expedient :Provided that no such order shall be made after two years from the date of commencement of this Act.(2) Every order made under sub-section (1) shall be laid in before both Houses of the State Legislature.(3) No order under sub-section (4) shall be called in question in any Court on the ground that no difficulty, as is referred to in sub-section (1) existed or was required to be removed.[Vide Uttar Pradesh Act No. 11 of 2010].]]
12. [ [Substituted by Uttar Pradesh Act No. 6 of 2019, dated 2.8.2019.] Professor Rajendra Singh (Rajju Bhaiya) University, Prayagraj Districts of Fatehpur, Kaushambi, Pratapgarh and Prayagraj.]
15. [ [Inserted by Uttar Pradesh Act No. 6 of 2019, dated 2.8.2019.] Saharanpur State University, Saharanpur District of Muzaffar Nagar, Saharanpur and Shamli.
16. Azamgarh State University, Azamgarh Districts of Azamgarh and Mau.]
17. [ [Inserted by U.P. Act 20 of 2019.] Raja Mahendra Pratap Singh State University, Aligarh Aligarh Etah, Hathras, Kasganj District]
The Schedule(See Section 5)
SI. No. Name of the University Areas within which the University shall exercise jurisdiction
1 2 3
1. The University of Lucknow Area within a radius of sixteen kilometres from the Convocation Hall of the University.
2. [] [Substituted by Uttar Pradesh Act No. 28 of 2006.] Chaudhary Charan Singh University, Meerut Baghpat, Buland Shahr, Gautam Budha Nagar, Ghaziabad, Meerut, Muzaffar Nagar and Saharanpur.
3. Chhatrapati Shahuji Maharaj University, Kanpur Allahabad, Auraiya, Etawah, Farrukhabad, Fatehpur, Hardoi, Kannauj, Kanpur Dehat, Kanpur Nagar, Kaushambhi, Lakhimpur Kheri, Lucknow, Sitapur, Rae Bareli and Unnao.
4. Deen Dayal Upadhyaya, Gorakhpur University, Gorakhpur Basti, Deoria, Gorakhpur, Kushi Nagar, Maharajganj, Sant Kabir Nagar and Siddharth Nagar.
5. [Dr. Bhimrao Ambedkar University, Agra] [Substituted by Uttar Pradesh Act No. 1 of 2018, dated 1.1.2018.] Agra, Aligarh, Etah, Firozabad, Hathras, Mainpuri and Mathura.
6. Doctor Ram Manohar Lohia Avadh University, Faizabad Ambedkar Nagar, Bahraich, Balrampur, Bara Banki, Faizabad, Gonda, Pratapgarh, Shrawasti and Sultanpur.
7. Mahatma Jyotiba Phule Rohilkhand University, Bareilly Badaun, Bareilly, Bijnor, Jyotiba Phule Nagar, Moradabad, Pilibhit, Rampur and Shahjahanpur.
8. The University of Bundelkhand Banda, Chitrakut, Hamirpur
9. Vir Bahadur Singh Purvanchal University, Jaunpur Azamgarh, Ballia, Chandauli, Ghazipur, Jaunpur, Mau, Mirzapur, Sant Ravidas Nagar, Sonbhadra and Varanasi.
Uttarakhand AmendmentThe Uttarakhand State University (Amendment) Act, 2011(Uttarakhand Act No. 6 of 2011)An Act to amend the Uttar Pradesh State University Act, 1973 (as applicable to the State of Uttarakhand) in the context of Uttarakhand StateBe it enacted by the Uttarakhand State Legislative Assembly in the Sixty-second Year of the Republic of India, as follows -