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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Rajasthan - Subsection

Section 87(3) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(3)The distribution licensee/State Nodal Agency/Agency authorised by distribution licensee can initiate the process of competitive bidding for RE purchase after prior approval of the Commission in respect of each type of RE source separately.