Section 38(2)(a) in Kerala University of Health Sciences Act, 2010

[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

(a)Ex-Officio Members:

(i)Pro-Vice-Chancellor--Chairperson;

(ii)the Chairman of the University Students Union;

(iii)the General Secretary of the University Students Union;

(iv)the Dean, Students' Affairs; and

(v)the Officer in-charge of the National Service Scheme.

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