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[Cites 0, Cited by 1] [Section 34] [Entire Act]

State of Uttarakhand - Subsection

Section 34(1) in Uttarakhand Open University Act, 2005

(1)The annual report of the University shall be prepared under the directions of the Executive Council which shall include, among other matters, the steps taken by the University towards the fulfillment of its Objects.