Section 34 in Uttarakhand Open University Act, 2005
34. Annual report.
(1)The annual report of the University shall be prepared under the directions of the Executive Council which shall include, among other matters, the steps taken by the University towards the fulfillment of its Objects.(2)The annual report so prepared shall be submitted to the Chancellor on or before such date as may be prescribed by the Statutes.(3)A copy of the annual report, prepared under sub-section (1) shall also be submitted to the State Government which shall, as soon as may be, cause the same to be laid before the State Legislature.
