Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of West Bengal - Subsection

Section 18(3) in The West Bengal State Council Of Technical Education Act, 1995.

(3)The Board of Studies shall advise the Council on academic matters, including norms, standards, curricula, facilities, and structure of courses of study, falling in its area of concern.