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State of West Bengal - Section

Section 18 in The West Bengal State Council Of Technical Education Act, 1995.

18. Board of Studies.

(1)The Council shall constitute -
(a)a Board of Studies for all the branches of engineering, technology, safety and such other disciplines as the Council may consider necessary;
(b)A Board of Examinations to look after, and manage, all matters relating to examinations in different branches of engineering and technology and in such other disciplines as the Council may require, and shall arrange for publication of results of such examination.
(2)The Council may, if it considers necessary, establish such other Board of Studies and committees as it may think fit.
(3)The Board of Studies shall advise the Council on academic matters, including norms, standards, curricula, facilities, and structure of courses of study, falling in its area of concern.
(4)The constitution, powers, functions, and area of concern of the Boards of Studies shall be such as the Council may provide by regulations.
(5)The Boards of Studies may be composed, wholly or in part, of the members of the Council.