Himachal Pradesh High Court
Bhagwan Singh vs . Atma Ram Through Lrs & Another. on 26 May, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Bhagwan Singh Vs. Atma Ram through LRs & another.
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Cr. Revision No. 147 of 2015 26.5.2022 Present: Ms.Pragti, Advocate, vice Mr.Prince Chauhan, Advocate, for the petitioner.
None for respondents No. 1(a) to 1(f).
Ms.Divya Sood, Deputy Advocate General, for respondent No. 2.
As prayed, list after three weeks.
(Vivek Singh Thakur), Judge.
26th May, 2022 (Keshav) ::: Downloaded on - 27/05/2022 20:09:44 :::CIS