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Himachal Pradesh High Court

Farm Technocrats' vs . State Of Hp. & Anr. on 14 September, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Farm Technocrats' vs. State of HP. & Anr. CWP No. 3704 of 2022 .

14.09.2022 Present: Mr. J.L. Bhardwaj, Advocate, for the petitioner.

Mr. K.D. Shreedhar, Senior Advocate, with Ms. Shreya Chauhan, Advocate, for the respondents.

Learned counsel for the respondents has placed on record the comparison of service charge rates as per e-tender opened on 05.08.2022 and the rates, as currently being charged by the petitioner which goes to indicate that there is a colossal difference in the rates being charged by the petitioner and the rates as are now proposed to be charged by the L-1.

Confronted with this, learned counsel for the petitioner prays for and is granted two days' time to obtain instructions.

List on 19.09.2022.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge September 14, 2022 (Vinod) ::: Downloaded on - 15/09/2022 20:03:58 :::CIS