Himachal Pradesh High Court
Farm Technocrats' Forum vs . State Of H.P. & Anr. on 3 August, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Farm Technocrats' Forum vs. State of H.P. & anr.
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CWP No.3704/20223.8.2022 Present: Mr. J. L. Bhardwaj, Advocate, for the petitioner.
Ms. Sneh Bhimta, Advocate, for respondents No. 1 to 3. Reply on behalf of respondents No. 1 to 4 is stated to have been filed. However, the same is not on record. Registry to trace and place the reply on record. Rejoinder, if any, within three weeks.
List on 24.8.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 3.8.2022 (pankaj) ::: Downloaded on - 04/08/2022 20:07:29 :::CIS