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Himachal Pradesh High Court

Smt. Rekha Karol And Others vs . Smt. Lachhmi Devi And Others on 13 July, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Smt. Rekha Karol and others vs. Smt. Lachhmi Devi and others .

RSA No. 272 of 2012 13.07.2022 Present: Mr. G.C. Gupta, Senior Advocate with Ms. Meera Devi, Advocate, for the appellants.

Mr. Bhupender Gupta, Senior Advocate with Mr. Pranjal Munjal, Advocate, for respondent No.1.

Names of respondents No. 1,11 and 12 stand deleted.

Mr. N.K. Thakur, Senior Advocate with Mr. Divy Raj Singh, Advocate, for respondents No.5,7 and 8.

The case is ordered to be listed for 24.08.2022, as part heard matter. Registry is directed to reflect this case irrespective of its seniority at Sr. No.1, after notice matters.

(Ajay Mohan Goel) Judge 13th July, 2022 (reena) ::: Downloaded on - 13/07/2022 20:05:15 :::CIS