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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Smt. Rekha Karol And Others vs . Smt. Lachhmi Devi And Others on 20 June, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Smt. Rekha Karol and others Vs. Smt. Lachhmi Devi and others RSA No. 272 of 2012 .

20.06.2022 Present: Mr. G.C. Gupta, Senior Advocate, with Ms. Meera Devi, Advocate, for the appellants.

Mr. Bhupender Gupta, Senior Advocate, with Mr. Pranjal Munjal, Advocate, for respondent No. 1. Names of respondents No. 2, 11 and 12 stand deleted.

Mr. N.K. Thakur, Senior Advocate, with Mr. r Divya Raj Singh, Advocate, for respondents No. 5, 7 and 8.

As prayed for, list for consideration on 13 th July, 2022.

(Ajay Mohan Goel) Judge June 20, 2022 (bhupender) ::: Downloaded on - 21/06/2022 20:03:40 :::CIS