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[Cites 0, Cited by 0] [Section 202(1)] [Section 202] [Entire Act]

State of Mizoram - Subsection

Section 202(1)(a) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(a)use or operate without or at the entrance of the polling station or in any public or private place in the neighbourhood thereof any apparatus for amplifying or reproducing the human, voice, such as a microphone or a loud speaker; or