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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(2) in The M.P. Jan Shiksha Adhiniyam, 2002

(2)
(a)The Jan Shiksha Prabhari shall be responsible for the administrative, financial and other functions of the Jan Shiksha Kendra as may be prescribed.
(b)A teacher of the one of the Schools of the Jan Shiksha Kendra shall be designated as Jan Shikshak to act as co-ordinator between the schools under the cluster and the Jan Shiksha Kendra. The Jan Shikshak will be nominated from amongst the teachers of the schools of the Jan Shiksha Kendra, by rotation.