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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(2)(a) in The M.P. Jan Shiksha Adhiniyam, 2002

(a)The Jan Shiksha Prabhari shall be responsible for the administrative, financial and other functions of the Jan Shiksha Kendra as may be prescribed.