Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 185] [Entire Act] State of Tamilnadu - Subsection Section 185(6) in Tamil Nadu Co-operative Societies Rules, 1988 (6)Purchase of common items for the sugar mill may be made by the Federation or the Tamil Nadu Sugar Corporation, as may be specified by the Registrar.
