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State of Assam - Section

Section 3 in Assam Employees PRANAM Act, 2017

3. Employees, Responsibility, Rights of Dependent Parents/ Divyang Siblings.

(1)All fee employees of fee State Government shall be governed by fee provisions of this Act.
(2)The State Government may notify the organisations functioning within fee State of Assam to be covered under this Act The employees of such organisation shall be governed by fee provisions of this Act and the rules to be prescribed under this Act.