Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Assam - Subsection Section 3(2) in Assam Employees PRANAM Act, 2017 (2)The State Government may notify the organisations functioning within fee State of Assam to be covered under this Act The employees of such organisation shall be governed by fee provisions of this Act and the rules to be prescribed under this Act.
