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Union of India - Section

Section 19 in National Institute of Fashion Technology Statutes, 2020

19. Dean (Academics).

(1)The Director General shall nominate the Dean (Academics) from amongst the senior faculty for a period of three years.
(2)The Dean (Academics) shall assist the Director General in discharging his duties and responsibilities, and shall be responsible for supervision and coordination of all academic activities of the Institute.
(3)The Dean (Academics) shall be deemed to be an officer of the Institute and shall enjoy such powers and perform such duties as may be delegated to him by the Director General.