Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2) in National Institute of Fashion Technology Statutes, 2020

(2)The Dean (Academics) shall assist the Director General in discharging his duties and responsibilities, and shall be responsible for supervision and coordination of all academic activities of the Institute.