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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(xxxiii) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(xxxiii)"mounded vessel" means a storage vessel sited above ground and completely covered by a mound of earth or similar inert material except for nozzles, manhole covers, inspection covers fitted on vessel;