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State of Uttar Pradesh - Section

Section 10 in The U.P. Board of Revenue Office, Class IV Service Rules, 1973

10. Age.

(1)A candidate for direct recruitment must have attained the age of 18 years and must not have attained the age of 30 years on the first day of January of the year in which the recruitment is made, provided that an ex-service man be recruited up to the age of 40 years.
(2)The upper age-limit shall be greater by 5 years in the case of the Scheduled Castes and Scheduled Tribes candidates. The upper age-limit may also be relaxed by the Board in favour of any candidate or class of candidates, if they consider this necessary in the public interest or in the interest of fair dealing.