Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] State of Nagaland - Subsection Section 59(1) in The Global Open University (Nagaland) Act, 2006 (1)All matters relating to the conduct of affairs of the University not expressly provided for in this Act in details shall be provided for in the regulations of the University.
