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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 16(XI) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(XI)Time schedule given in these regulations to ensure timely distribution of question papers in the Test Centre and collection of OMR Answer Sheets has to be strictly followed.