(2)In condition to the members elected in sub-section (1), the Municipal Streets Technical Committee shall have five other members, namely: -(a)The Chief Officer of the Municipality who shall be the Convenor member of the Committee;(b)A Police Officer, not below the rank of a Deputy Superintendent of Police, to be nominated by the Senior Superintendent of Police of the district concerned;(c)The Municipal Fire Officer of the Municipality or Fire Officer of the State Government having jurisdiction in the municipal area;(d)The Municipal Town Planner, and where there is no such Municipal Town Planner, the Chief Town Planner or Regional Town Planner having jurisdiction in that municipal area.
