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[Cites 0, Cited by 0] [Section 294(2)] [Section 294] [Entire Act]

State of Nagaland - Subsection

Section 294(2)(d) in Nagaland Municipal Act, 2001

(d)The Municipal Town Planner, and where there is no such Municipal Town Planner, the Chief Town Planner or Regional Town Planner having jurisdiction in that municipal area.