Section 60(1)(c) in Andhra Pradesh Panchayat Raj Act, 1994

[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Andhra Pradesh - Subsection

Section 60(1)(c) in Andhra Pradesh Panchayat Raj Act, 1994

(c)such other tax as the Government may, by notification, direct any Gram Panchayat or class of Gram Panchayats to levy subject to such rules as may be prescribed:

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State of Andhra Pradesh - Subsection

Section 60(1)(c) in Andhra Pradesh Panchayat Raj Act, 1994