Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(5)(a) in Rajasthan Legislative Assembly Members (Travelling & Daily Allowances) Rules, 1964

(a)if his usual place of residence is within a radius of five miles of Jaipur or other place fixed by Government for such meeting, or