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Himachal Pradesh High Court

State Of H.P. & Ors. vs . Dr. Vikas Sharma A/W Connected on 18 October, 2022

Bench: Sabina, Sushil Kukreja

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State of H.P. & Ors. vs. Dr. Vikas Sharma a/w connected matters.

CWP No.1409 of 2018 a/w CWP Nos.3211 & 4973 of 2022 CWP No.1409 of 2018 18.10.2022 Present: Mr. Anil Jaswal, Additional Advocate General, for the petitioners /State.

Ms. Meenakshi Sharma, Advocate, for the respondent.

CWP No.3211 of 2022 Mr. Dilip Sharma, Senior Advocate with Mr. Manish Sharma, Advocate, for the petitioner. Mr. Anil Jaswal, Additional Advocate General, for the respondents /State.

CWP No.4973 of 2022 Mr. R.K. Gautam, Senior Advocate with Mr. Rishab, Advocate, for the petitioners.

Mr. K.D. Shreedhar, Senior Advocate with Ms. Sneh Bhimta, Advocate, for respondent Nos.1 to 5/State.

Mr. K.S. Banyal, Senior Advocate with Mr. A.K. Sharma, Advocate, for respondent Nos.6 & 7.

Mr. Hamender Singh Chandel, Advocate for respondent Nos.8 to 13.

CWP No.1409 of 2018

De-linked from CWP No.4973 of 2022.

Admit.

CWP No.3211 of 2022

Admit.

CWP No.4973 of 2022

This petition already stands admitted.

( Sabina ) Judge (Sushil Kukreja) Judge 18th October, 2022 (reena) ::: Downloaded on - 19/10/2022 20:04:14 :::CIS