Section 4 in U.P. Minor Irrigation Department Survey Service Rules, 1993

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State of Uttar Pradesh - Section

Section 4 in U.P. Minor Irrigation Department Survey Service Rules, 1993

4. Cadre of the Service.

(1)The strength of the Service and of each category of post therein shall be such as may be determined by the Government from time to time.

(2)The strength of the Service and of each category of posts therein shall, until orders varying the same are passed under sub-rule (1) be as given below :

Name of post	Number of post
Permanent	Temporary	Total
Amin	89	...	89
Patrol	39	...	39

Provided that-

(i)the Appointing Authority may leave unfilled or the Governor may hold in abeyance any vacant post, without thereby entitling any person to compensation; or

(ii)the Governor may create such additional permanent or temporary posts as he may consider proper.

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State of Uttar Pradesh - Section

Section 4 in U.P. Minor Irrigation Department Survey Service Rules, 1993

4. Cadre of the Service.