Section 4(2) in U.P. Minor Irrigation Department Survey Service Rules, 1993

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State of Uttar Pradesh - Subsection

Section 4(2) in U.P. Minor Irrigation Department Survey Service Rules, 1993

(2)The strength of the Service and of each category of posts therein shall, until orders varying the same are passed under sub-rule (1) be as given below :

Name of post	Number of post
Permanent	Temporary	Total
Amin	89	...	89
Patrol	39	...	39

Provided that-

(i)the Appointing Authority may leave unfilled or the Governor may hold in abeyance any vacant post, without thereby entitling any person to compensation; or

(ii)the Governor may create such additional permanent or temporary posts as he may consider proper.

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State of Uttar Pradesh - Subsection

Section 4(2) in U.P. Minor Irrigation Department Survey Service Rules, 1993