Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(iv) in Rajasthan State Accredited Journalists Medical Facility Scheme 2009

(iv)[ The scheme shall be optional. It is not mandatory for all accredited Journalists to opt for the scheme. He/She can continue the facility of medical diary provided vide notification No.F9(37) Sampark/02/281 Dated 27.05.2005, in addition to availing benefit under the scheme, subject to the condition that 25% of the amount of premium of mediclaim policy of rupees one lac shall be contributed by the contributed by the concerned accredited journalist.] [Substituted by Rajasthan Notification No. F. 9(40) Sampark/2002, dated 27.9.2011.]