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State of Rajasthan - Section

Section 3 in Rajasthan State Accredited Journalists Medical Facility Scheme 2009

3. Eligibility.

- (i) The scheme shall apply to accredited Journalists of Rajasthan.
(ii)The scheme shall not be applicable to the accredited Journalists whose recognition has been suspended or cancelled.
(iii)The scheme shall also apply to the family members of eligible accredited Journalists and their family members include spouse and two dependent children up to the age of 21.
(iv)[ The scheme shall be optional. It is not mandatory for all accredited Journalists to opt for the scheme. He/She can continue the facility of medical diary provided vide notification No.F9(37) Sampark/02/281 Dated 27.05.2005, in addition to availing benefit under the scheme, subject to the condition that 25% of the amount of premium of mediclaim policy of rupees one lac shall be contributed by the contributed by the concerned accredited journalist.] [Substituted by Rajasthan Notification No. F. 9(40) Sampark/2002, dated 27.9.2011.]