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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(2) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(2)Immediately before the commencement of the poll, demonstration to the persons present shall be made that the marked copy of the electoral roll or rolls to be used during the poll does not contain any entry other than those made in pursuance of these Rules and other authorised corrections made by the Collector.