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State of Tamilnadu - Section

Section 23 in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

23. Marked copy of electoral roll.

(1)There shall be as many marked copies of electoral rolls as may be prescribed by the Collector.
(2)Immediately before the commencement of the poll, demonstration to the persons present shall be made that the marked copy of the electoral roll or rolls to be used during the poll does not contain any entry other than those made in pursuance of these Rules and other authorised corrections made by the Collector.