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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(2)(b) in Maharashtra Unaided Private Professional Educational Institutions (Regulation of Admission to the Full Time Professional Undergraduate Technical Courses) Rules, 2017

(b)for other than Minority Institutions, the allotment shall be given to the candidates as per following preference :-
(i)Stages I and II of sub-rule (1) of rule 10;
(ii)Sub-rule (2) of rule 10 of these rules.