Section 11(2) in Maharashtra Unaided Private Professional Educational Institutions (Regulation of Admission to the Full Time Professional Undergraduate Technical Courses) Rules, 2017
(2)In CAP Round I.-(a)for Minority Institutions, the allotment shall be given to the candidates as per following preference,-(i)Stage I of sub-rule (3) of rule 10,(ii)Stages I and II of sub-rule (1) of rule 10,(iii)Sub-rule (2) of rule 10;(b)for other than Minority Institutions, the allotment shall be given to the candidates as per following preference :-(i)Stages I and II of sub-rule (1) of rule 10;(ii)Sub-rule (2) of rule 10 of these rules.
