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[Cites 0, Cited by 0] [Section 12A(11)] [Section 12A] [Entire Act]

Union of India - Subsection

Section 12A(11)(c) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(c)the following assumptions shall be used when combining the oil outflow parameters, namely:-
(i)the mean oil outflow shall be calculated independently for side damage and for bottom damage and then combined into a non-dimensional oil outflow parameter OM, as follows: