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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(5)(a) in Chhattisgarh Private Placement Agencies (Regulation) Rules, 2014

(a)Whether the applicant is/was indulged in activities which are prejudicial to national security or public order and if so, details thereof,