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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Kerala - Subsection

Section 53(1) in Kerala University of Health Sciences Act, 2010

(1)The affiliated college or recognised institution may apply for continuation of affiliation or recognition for the courses of study for which affiliation or recognition was granted ordinarily six months prior to the date of expiry of such affiliation or recognition, the University shall follow the procedure prescribed in Statutes, so far as applicable, for grant of continuation of affiliation.