Section 53 in Kerala University of Health Sciences Act, 2010
53. Continuation of affiliation.
(1)The affiliated college or recognised institution may apply for continuation of affiliation or recognition for the courses of study for which affiliation or recognition was granted ordinarily six months prior to the date of expiry of such affiliation or recognition, the University shall follow the procedure prescribed in Statutes, so far as applicable, for grant of continuation of affiliation.(2)The affiliated college or recognised institution may apply for affiliation or recognition for additional courses of study and the same shall be considered by the University following the procedures or rules prescribed in this regard in the Statutes.(3)An affiliated college with at least six years standing as an affiliated college may apply for permanent affiliation in the manner as may be prescribed in the Statutes and the University shall consider such applications in such manner as may be prescribed.
