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Union of India - Section

Section 15 in National Institute of Fashion Technology Statutes, 2020

15. Powers of Chairperson of Board.

(1)Subject to the provisions of the Act, the Chairperson of the Board shall also have the following powers, namely:-
(a)to depute a member of the Board to any Institute Campus for inspection;
(b)to call for any information or report in connection with the administration and working of the Institute